Andhra Pradesh High Court - Amravati
Chinnala Prasanna Myagi Maggi vs Chinnala Josef on 30 January, 2024
HIGH COURT OF ANDHRA PRADESH :: AT AMARAVATI
MAIN CASE No.Tr.C.M.P.No.314 of 2023
PROCEEDING SHEET
Sl.
No. DATE ORDER OFFICE NOTE
04) 30-01-2024 BSS, J
The learned counsel Ms.V.Sirisha,
represented on behalf of Mr.Srinivasa Rao
Velivela, learned counsel for the petitioner. The
learned counsel Mr.Siva Sai, represented on
behalf of Mr.Rama Rao Kochiri, learned counsel
for the respondent. The learned counsel
representing the petitioner requested time to enquire with regard to any settlement between the parties.
List the case on 08.02.2024 under the caption of 'final hearing'.
________ BSS, J Rns 2