Section 4(7) in J&K State Haj Committee Rules, 2013
(7)Vice-Chairman of the Committee shall be nominated by the Chairperson or the Government who shall be an expert in administration. management finance and necessarily be of a good reputation and man of integrity and has worked as Member/Chairman of the Committee constituted by the Government for all specific purpose.An ex officio member shall not take part in the election of Chairperson.
