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[Cites 0, Cited by 0] [Section 496(1)] [Section 496] [Entire Act]

Union of India - Subsection

Section 496(1)(c) in Indian Telegraph Rules, 1951

(c)[ The charges for a month shall be equal to one-twelfth of the annual charges.] [Substituted by G.S.R. 812(E), dated 26th July, 1988 (w.e.f. 1st August, 1988).]