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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Madhya Pradesh - Subsection

Section 34(1) in The M.P. Borstal Act, 1928

(1)direct that the provisions of Sections 5, 6 and 7 shall, extend to persons not above such age, between twenty-one and twenty-three, as may be specified in the direction and upon such direction being notified the said Sections shall, whilst the direction is in force, have effect as if the specified age were substituted for "twenty one".