Allahabad High Court
Smt. Raj Kumari Gupta vs The Director Enforcement, ... on 7 January, 2010
Author: Ra°Es Kumar
Bench: Ra°Es Kumar
Court No. - 37 Case :- FOREIGN EXCHANGE APPEAL No. - 57 of 2007 Petitioner :- Smt. Raj Kumari Gupta Respondent :- The Director Enforcement, Directorate, New Delhi Petitioner Counsel :- Piyush Agrawal,Bharatji Agarwal Respondent Counsel :- A.S.G.I. Hon'ble Ra°es Kumar,J.
Hon'ble Subhash Chandra Ni2am.J. The case is passed over on the illness-slip of Sri Piyush Agrawal, Advocate. List in the next cause list. Order Date :- 7.1.2010 OP