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Allahabad High Court

Smt. Raj Kumari Gupta vs The Director Enforcement, ... on 7 January, 2010

Author: Ra°Es Kumar

Bench: Ra°Es Kumar

Court No. - 37

Case :- FOREIGN EXCHANGE APPEAL No. - 57 of 2007
Petitioner :- Smt. Raj Kumari Gupta

Respondent :- The Director Enforcement, Directorate, New Delhi

Petitioner Counsel :- Piyush Agrawal,Bharatji Agarwal
Respondent Counsel :- A.S.G.I.

Hon'ble Ra°es Kumar,J.

Hon'ble Subhash Chandra Ni2am.J. The case is passed over on the illness-slip of Sri Piyush Agrawal, Advocate. List in the next cause list. Order Date :- 7.1.2010 OP