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[Cites 0, Cited by 0] [Section 951] [Entire Act]

State of Jharkhand - Subsection

Section 951(21) in Bihar Education Code, 1961

(21)Table XVIII - State Educational Directorate and Regional Deputy Directorate - This table should include all gazetted and non-gazetted posts which should be shown separately. For example the statistics of the inspecting officers in the subordinate services should also be shown here. This table also shows the distribution of posts in men's and women's branches and not incumbents.