Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

State of Gujarat - Subsection

Section 8(3)(ii) in Gujarat State Council for Physiotherapy Act, 2011

(ii)in the case of a member whose name is required to be included in the register of Physiotherapists, his name is removed from such register; or