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[Cites 0, Cited by 2] [Section 14] [Entire Act]

NCT Delhi - Subsection

Section 14(1) in The Delhi Preservation Of Trees Act, 1994

(1)An appeal shall lie against the order or direction of the Tree Officer under sections 9, 10 and 11, to the Appellate Authority within a period of thirty days of passing the order or direction by the Tree Officer.