Section 52 in University of Udaipur Teachers (Conditions of Service) Rules, 1976
52. Casual Leave.
- The amount of casual leave granted to an individual in a year (1st July to 30th June) shall not exceed 15 days, provided that in case of teacher joining service during the course of a year it will be granted as under:-(a)Upto 5 days for service of 3 months,(b)Upto 10 days for service of more than 3 months, but less than six months, and(c)Upto 15 days for service of more than 6 months.Casual leave may be granted in one or more installments, but shall not ordinarily exceed 10 days at time. Casual leave shall not be combined with any other kind of leave, except academic leave, but it may be taken in combination with University holidays, provided that period of total absence does not exceed 15 days.Note. - Sundays or other University holidays falling within the period of casual leave shall not be counted as casual leave.
