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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Rajasthan - Subsection

Section 42(vi) in Rajasthan Forest Subordinate Service Rules, 2015

(vi)the inter-se seniority of the person screened under sub-rule (3) of Rule 6 relating to method of recruitment shall be determined according to the length of continuous service after their irregular appointment. These persons shall rank junior to the persons appointed regularly before the commencement of the Rajasthan Various Service (Second Amendment), Rules, 2009 i.e 8.7.2009.