Andhra Pradesh High Court - Amravati
Gaddala Vidhya, vs The State Of Andhra Pradesh, on 5 October, 2020
Author: J K Maheshwari
Bench: J K Maheshwari
(SPECIAL ORIGINAL JURISDICTION) fs zy oS MONDAY, THE FIFTH DAY OF OCTOBER, Usb TWO THOUSAND AND TWENTY © 3 :PRESENT: THE HON'BLE THE CHIEF JUSTICE SRI JITENDRA KUMAR MAHESH WRIT PETITION NO: 447 OF 2020 .. Between: 1. Gaddala Vidhya, W/o G.Ramesh, Aged about 26 years, Occ- Agriculture, R/o Epigunta Village, T.Narasapuram Mandal, West Godavari District. 2. Gaddala Chinnari, W/o G.Surya Chandra Rao, Aged about 23 years, Occ- Agriculture, R/o Epigunta Village, T.Narasapuram Mandal, West Godavari District. 3. Gaddala Swarupa Rani, W/o G.Lokaraju Aged about 30years, Occ- Agriculture, R/o Epigunta Village, T.Narasapuram Mandal, West Godavari District. 4. Kankipati Jyothi, W/o K.Anjaneyulu, Aged 25years, Occ- Agriculture, R/o Epigunta Village, T.Narasapuram Mandal, West Godavari District. 5. Samkranthi Madhavi, W/o S.Satish, Aged about 29 years, Occ- Agriculture, R/o Epigunta Village, T.Narasapuram Mandal, West Godavari District. 6. Ingirthi Satyavati, W/o |.Veeraswamy, Aged about 43 years, Occ- Agriculture, R/o Epigunta Village, T.Narasapuram Mandal, West Godavari District. 7. Singichevala Suneeth, W/o S.Ashok Aged about 30 years, Occ- Agriculture, R/o Epigunta Village, T.Narasapuram Mandal, West Godavari District. 8. Rayala Satyavathi, W/o R.Siddayya, Aged about 25 years, Occ- Agriculture, R/o Epigunta Village, T.Narasapuram Mandal, West Godavari District. 9. Kalapala Draupathi, W/o K.Ananda Rao, Aged about 40 years, Occ- Agriculture, R/o Epigunta Village, T.Narasapuram Mandal, West Godavari District. 10.Vissampalli Ramalakshmi, W/o.V.Surayya, Aged 38 years, Occ- Agriculture, R/o Epigunta Village, T.Narasapuram Mandal, West Godavari District. 11.Gandikota Durga Bhavani, W/o G.Veeranjaneyulu, Aged about 26 years, Occ- Agriculture, R/o Epigunta Village, T.Narasapuram Mandal, West Godavari District. 12.Yrravula Kanaka Durga, W/o Y.Anjaneyulu, Aged about 27 years, Occ- Agriculture, R/o Epigunta Village, T.Narasapuram Mandal, West Godavari District. 13.Uppuluri Siromani, W/o U.Venkateswara Rao Occ- Agriculture, R/o Epigunta Village, T.Narasapuram Mandal, West Godavari District. 14.Batchala Nakshatram, W/o B.Ramaiah, Aged about 38 years, Occ- Agriculture, R/o Epigunta Village, T.Narasapuram Mandal, West Godavari District. 15.Batchala Raghavulu, S/o B.Bapiraju, Aged about 46 years, Occ- Agriculture, R/o Epigunta Village, T.Narasapuram Mandal, West Godavari District. 16.Batchala Rajani, W/o Srinu, Aged about 31 years, Agriculture, R/o Epigunta Village, T.Narasapuram Mandal, West Godavari District. 17.Batchala Manga, W/o B.Subba Rao, Aged 30 years, Occ- Agriculture, R/o Epigunta Village, T.Narasapuram Mandal, West Godavari District. 18.Batchala Akkamma, W/o B.Kalyanam Aged about 35 years, Agriculture, R/o Epigunta Village, T.Narasapuram Mandal, West Godavari District. 19.Velpula Mounika, W/o V.Venkateswara Rao, Aged 27 years, Occ- Agriculture, R/o Epigunta Village, T.Narasapuram Mandal, West Godavari District. 20. Chapalamadugu Padma, W/o Ch.Nagaraju, Aged 30 years, Occ- Agriculture, R/o Epigunta Village, T.Narasapuram Mandal, West Godavari District. 21.Gaddela Tulasi, W/o G.Anjaneyulu Aged 28 years, Occ- Agriculture, R/o Epigunta Village, T.Narasapuram Mandal, West Godavari District. 22.Regalla Mangatayaru, W/o R.Venkanna Babu, Aged 28 years, Occ- Agriculture, R/o Epigunta Village, T.Narasapuram Mandal, West Godavari District. 23.Nainavarapu Durga, W/o N.Venkateswara Rao, Aged 28 years, Occ- Agriculture, R/o Epigunta Village, T.Narasapuram Mandal, West Godavari District. 24.Kankipati Suramma, W/o K.Nageswara Rao, Aged 28 years, Occ- Agriculture, R/o Epigunta Village, T.Narasapuram Mandal, West Godavari District. ...Petitioners AND --_ . The State of Andhra Pradesh, Represented by its Principal Secretary, Revenue Department, Secretariat, Amaravati, Andhra Pradesh. District Collector (West Godavari), RR Peta, Eluru, West Godavari District, Revenue Divisional Officer, T.Narasapuram Division, West Godavari District, Mandal Revenue Officer, T.Narasapuram Mandal West Godavari District, Village Revenue Officer, Eepigunta Village, T.Narasapuram Mandal, West Godavari ahwn ..-Respondents Petition under Article 226 of the Constitution of India praying that in the circumstances stated in the affidavit filed therewith, the High Court may be pleased to in their respective house sites admeasuring Ac.0.02 Cents each situated in Survey No.60-12/13 of Eepigunta Village, T.Narasapuram Mandal, West Godavari District Act, 2013 (Act.No.30 of 2013) as illegal, arbitrary and violative of principles of natural justice and Articles 14, 19, 21, 31 (1A) and 300 A of the Constitution of India. IA NO: 1 OF 2020 4/11/2016, pending disposal of WP No. 447 of 2020, on the file of the High Court. The petition coming on for hearing, upon perusing the Petition and the affidavit filed in support thereof and the order of the High Court order dated 08.01.2020, 04-02-2020 and 03-03-2020 made herein and upon hearing the arguments of Sri MR K Chakravarthy, Advocate for the Petitioner and GP for Revenue for the Respondent Nos. 1 to 5, the Court made the following. ORDER:
(Through Video conferencing) "Heard learned counsel for the parties. Interim order passed earlier shall remain in operation until further orders.
Immediately on resumption of physical hearing, the case be listed for further orders." .
Sd/-V.Diwakar ASSISTANT REGISTRAR TRUE COPY// NYP? Aw -
SECTION OFFICER For To,
1. One CC to Sri. MRK Chakravarthy, Advocate [OPUC]
2. Two CCs to GP for Revenue, High Court Of Andhra Pradesh. [OUT]
3. One spare copy MM HIGH COURT HC,J DATED: 05-10-2020 WP.No.447 of 2020 STATUS QUO EXTENDED