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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Telangana - Subsection

Section 29(1)(c) in Telangana Goods and Services Tax Act, 2017

(c)[ the taxable person is no longer liable to be registered under Section 22 or Section 24 or intends to opt out of the registration voluntarily made under subsection (3) of Section 25:] [Substituted by Act No.11 of 2020, dated 19.9.2020.]