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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Nagaland - Subsection

Section 6(1) in The Institute of Chartered Financial Analysts of India University (Nagaland) Act, 2006

(1)The main objective of the University shall be to design and run courses and programmes as enumerated in the schedule to this Act:Provided that the University may abolish or create or modify the entries in the schedule without causing detriment to the interests of teachers and students concerned, by statutes and such statutes shall not be deemed as amendment of this Act.