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Bombay High Court

Nagesh Gopal Shetty vs Gulabi Gopal Shetty (Deceased) on 20 November, 2019

                                                                                  JSB



                                                 Before: M.W. Chandwani
                                                 Prothonotary & Senior Master.
                                                 Date: 20th November, 2019

CALLED OUT FOR REJECTION :

1.

TPL/145/2019 ) None present for the Petitioner.

)

2. TPL/2425/2019 ) P.C.: Petitioner and/or his/her Advocate ) to remove office objections on the Petition

3. TPL/2427/2019 ) and to get the same numbered and/or ) registered on or before 11.12.2019, failing

5. TPL/2432/2019 ) Petition to stand rejected under 986 of O.S. ) Rule for non-compliance of office objections.

6. TPL/2433/2019 ) )

7. TPL/2434/2019 ) )

8. TPL/2435/2019 ) )

10. TPL/2439/2019 ) )

11. TPL/2441/2019 ) )

13. TPL/2443/2019 ) )

14. TPL/2446/2019 ) )

15. TPL/2452/2019 ) )

16. TPL/2456/2019 ) )

17. TPL/2463/2019 ) )

18. TPL/2468/2019 ) )

19. TPL/2472/2019 ) )

20. TPL/2476/2019 ) 20-11-2019 Prothonotary and Senior Master ::: Uploaded on - 21/11/2019 ::: Downloaded on - 22/11/2019 00:45:56 :::