Bombay High Court
Nagesh Gopal Shetty vs Gulabi Gopal Shetty (Deceased) on 20 November, 2019
JSB
Before: M.W. Chandwani
Prothonotary & Senior Master.
Date: 20th November, 2019
CALLED OUT FOR REJECTION :
1.TPL/145/2019 ) None present for the Petitioner.
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2. TPL/2425/2019 ) P.C.: Petitioner and/or his/her Advocate ) to remove office objections on the Petition
3. TPL/2427/2019 ) and to get the same numbered and/or ) registered on or before 11.12.2019, failing
5. TPL/2432/2019 ) Petition to stand rejected under 986 of O.S. ) Rule for non-compliance of office objections.
6. TPL/2433/2019 ) )
7. TPL/2434/2019 ) )
8. TPL/2435/2019 ) )
10. TPL/2439/2019 ) )
11. TPL/2441/2019 ) )
13. TPL/2443/2019 ) )
14. TPL/2446/2019 ) )
15. TPL/2452/2019 ) )
16. TPL/2456/2019 ) )
17. TPL/2463/2019 ) )
18. TPL/2468/2019 ) )
19. TPL/2472/2019 ) )
20. TPL/2476/2019 ) 20-11-2019 Prothonotary and Senior Master ::: Uploaded on - 21/11/2019 ::: Downloaded on - 22/11/2019 00:45:56 :::