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[Cites 0, Cited by 0] [Section 129(4)] [Section 129] [Entire Act]

State of Maharashtra - Subsection

Section 129(4)(a) in The Maharashtra Irrigation Act, 1976

(a)assist the Canal Officer in detecting and preventing encroachment on the lands appertaining to any such work, prevent damage to such work and report to the Canal Officer any wilful damage caused thereto;