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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(2) in Andhra Pradesh Farmers Management of Irrigation Systems Act, 1997

(2)[ ***] [Omitted '(2) The Managing Committee for Water Users Association shall be a continuous body, with one third of its members thereof retiring every two years as specified in sub-section (3).' by Act No. 4 of 2018, dated 2.1.2018.]