Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Haryana - Subsection Section 9(2) in The Haryana Khadi and Village Industries Board Contributory Provident Fund Regulations, 1975 (2)When emoluments are drawn from any other sources, the subscriber shall forward his dues monthly to the Accounts Officer.
