Punjab-Haryana High Court
Rajesh Devi & Anr vs State Of Punjab & Ors on 29 July, 2016
Author: Hari Pal Verma
Bench: Hari Pal Verma
115
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CRM-M-24394 of 2016.
Decided on:-29.07.2016.
Rajesh Devi and another
.........Petitioners.
Versus
State of Punjab and others
.........Respondents.
CORAM: HON'BLE MR. JUSTICE HARI PAL VERMA.
Present:- Mr. R.K. Gupta, Advocate
for the petitioners.
HARI PAL VERMA, J. (ORAL)
Learned counsel for the petitioners submits that since the petitioners are not contacting him, he be permitted to withdraw the present petition at this stage.
Dismissed as withdrawn at this stage.
(HARI PAL VERMA)
July 29, 2016 JUDGE
Yag Dutt
Whether speaking/reasoned: Yes / No
Whether Reportable: Yes / No
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