Section 3(1) in Tamil Nadu Dr. M.G.R. Medical University (Chennai) Act, 1987
(1)There shall be a University [by the name the Tamil Nadu Dr. M.G.R. Medical University,] [Substituted by section 3 of the Dr. M.G.R. Medical University, Tamil Nadu (Amendment) Act, 1991 (Tamil Nadu Act 9 of 1991) which was deemed to have come into force on the 10th December 1990]].
