Gauhati High Court
Page No.# 1/5 vs Subodh Dey And 6 Ors on 16 November, 2020
Author: Sanjay Kumar Medhi
Bench: Sanjay Kumar Medhi
Page No.# 1/5
GAHC010250122019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/3374/2019
UNION OF INDIA AND 4 ORS
REPRESENTED BY THE SECY. TO THE GOVT. OF INDIA, MINISTRY OF
RAILWAY, RAIL BHAWAN, NEW DELHI 110001
2: THE CHIEF COMMERCIAL MANAGER
NORTHEAST FORNTIER RAILWAY
MALIGAON
GUWAHATI
ASSAM.
3: THE GENERAL MANAGER
N.F. RAILWAY
MALIGAON
GUWAHATI
ASSAM.
4: THE DIVISIONAL COMMERCIAL MANAGER
N.F. RAILWAY
ALIPUDUAR JUNCTION
DIST. JAILPAIGURI
WEST BENGAL.
5: STATION SUPERINTENDENT
N.F. RAILWAY NEW COOCH BEHAR
DIST. COOCH BEHAR
WEST BENGAL
VERSUS
SUBODH DEY AND 6 ORS
S/O LT. SUDHANGSHU CH. DEY, R/O VILL. BAISGURI, P.S. KOTWALI, P.O.
NEW COOCH BEHAR 736179, WEST BENGAL
2:SUKUMAR DEY
Page No.# 2/5
S/O LT. SUDHANGSHU CH. DEY
R/O VILL. BAISGURI
P.S. KOTWALI
P.O. NEW COOCH BEHAR 736179
WEST BENGAL.
3:SUBHENDU DEY
S/O LT. SUDHANGSHU CH. DEY
R/O VILL. BAISGURI
P.S. KOTWALI
P.O. NEW COOCH
BEHAR 736179
WEST BENGAL
4:SANKAR DEY
S/O LT. SUDHANGSHU CH. DEY
R/O VILL. BAISGURI
P.S. KOTWALI
P.O. NEW COOCH BEHAR
PIN 736179
WEST BENGAL
5:BHABOTOSH DEY
S/O LT. SUDHANGSHU CH. DEY
R/O VILL. BAISGURI
P.S. KOTWALI
P.O. NEW COOCH BEHAR 736179
WEST BENGAL
6:BISWABIR DEY
S/O LT. SUDHANGSHU CH. DEY
R/O VILL. BAISGURI
P.S. KOTWALI
P.O. NEW COOCH
BEHAR 7364179
WEST BENGAL.
7:KAMAL DEY
S/O LT. SUDHANGSHU CH. DEY
R/O VILL. BAISGURI
P.S. KOTWALI
P.O. NEW COOCH
BEHAR 736179
WEST BENGAL
Advocate for the Petitioner : DR. B N GOGOI
Advocate for the Respondent : MR. R DUBEY
Page No.# 3/5
Linked Case : WP(C)/3203/2017
SUBODH DEY and 6 ORS.
Address:S/O- LATE SUDHANGSHU CHANDRA DEY
R/O- VILL- BAISGURI
P.S- KOTWALI
P.O- NEW COOCH BEHAR-736179
WEST BENGAL
2: SRI SUKUMAR DEY
Address:S/O- LATE SUDHANGSHU CHANDRA DEY
R/O- VILL BAISGURI
P.S- KOTWALI
P.O- NEW COOCH BEHAR-736179
WEST BENGAL
3: SRI SUBHENDU DEY
Address:S/O- LATE SUDHANGSHU CHANDRA DEY
R/O- VILL- BAISGURI
P.S- KOTWALI
P.O- NEW COOCH BEHAR-736179
WEST BENGAL
4: SANKAR DEY
Address:S/O- LATE SUDHANGSHU CHANDRA DEY
R/O- VILL- BAISGURI
P.S- KOTWALI
P.O- NEW COOCH BEHAR-736179
WEST BENGAL
5: BHABOTOSH DEY
Address:S/O- LATE SUDHANGSHU CHANDRA DEY
R/O- VILL- BAISGURI
P.S- KOTWALI
P.O- NEW COOCH BEHAR-736179
WEST BENGAL
6: BISWABIR DEY
Address:S/O- LATE SUDHANGSHU CHANDRA DEY
R/O- VILL- BAISGURI
P.S- KOTWALI
P.O- NEW COOCH BEHAR-736179
WEST BENGAL
Page No.# 4/5
7: KAMAL DEY
Address:S/O- LATE SUDHANGSHU CHANDRA DEY
R/O- VILL- BAISGURI
P.S- KOTWALI
P.O- NEW COOCH BEHAR-736179
WEST BENGAL
VERSUS
THE UNION OF INDIA and 4 ORS.
Address:REP. BY THE SECY. TO THE GOVT OF INDIA
MIN OF RAILWAYS
RAIL BHAWAN
NEW DELHI-110001
2:THE CHIEF COMMERCIAL MANAGER
Address:N F RAILWAY
MALIGAON
GHY
ASSAM
3:THE GENERAL MANAGER
Address:N F RAILWAY
MALIGAON
GHY
ASSAM
4:DIVISIONAL COMMERCIAL MANAGER
Address:N F RAILWAY
ALIPURDUAR JN. DIST- JALPAIGURI
WB
5:STATION SUPDT.
Address:N F RAILWAY
NEW COOCH BEHAR
DIST- COOCH BEHAR
WB
------------
Advocate for : MS.A B KAYASTHA
Advocate for : appearing for THE UNION OF INDIA and 4 ORS.: Advocate ,
,
,
, appearing for 2,
3,
4,
Page No.# 5/5
5, respectively.
BEFORE
HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI
ORDER
16-11-2020 On the prayer made on behalf of Dr. B.N. Gogoi, learned counsel for the petitioners, list this case on Friday i.e. 20.11.2020.
Interim order passed earlier stands extended till the next date of listing.
JUDGE Comparing Assistant