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Gauhati High Court

Page No.# 1/5 vs Subodh Dey And 6 Ors on 16 November, 2020

Author: Sanjay Kumar Medhi

Bench: Sanjay Kumar Medhi

                                                                     Page No.# 1/5

GAHC010250122019




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : I.A.(Civil)/3374/2019

         UNION OF INDIA AND 4 ORS
         REPRESENTED BY THE SECY. TO THE GOVT. OF INDIA, MINISTRY OF
         RAILWAY, RAIL BHAWAN, NEW DELHI 110001

         2: THE CHIEF COMMERCIAL MANAGER
          NORTHEAST FORNTIER RAILWAY
          MALIGAON
          GUWAHATI
         ASSAM.

         3: THE GENERAL MANAGER
          N.F. RAILWAY
          MALIGAON
          GUWAHATI
         ASSAM.

         4: THE DIVISIONAL COMMERCIAL MANAGER
          N.F. RAILWAY
         ALIPUDUAR JUNCTION
          DIST. JAILPAIGURI
         WEST BENGAL.

         5: STATION SUPERINTENDENT
          N.F. RAILWAY NEW COOCH BEHAR
          DIST. COOCH BEHAR
         WEST BENGAL

         VERSUS

         SUBODH DEY AND 6 ORS
         S/O LT. SUDHANGSHU CH. DEY, R/O VILL. BAISGURI, P.S. KOTWALI, P.O.
         NEW COOCH BEHAR 736179, WEST BENGAL

         2:SUKUMAR DEY
                                                 Page No.# 2/5

             S/O LT. SUDHANGSHU CH. DEY
             R/O VILL. BAISGURI
             P.S. KOTWALI
             P.O. NEW COOCH BEHAR 736179
             WEST BENGAL.

            3:SUBHENDU DEY
             S/O LT. SUDHANGSHU CH. DEY
             R/O VILL. BAISGURI
             P.S. KOTWALI
             P.O. NEW COOCH
             BEHAR 736179
            WEST BENGAL

            4:SANKAR DEY
             S/O LT. SUDHANGSHU CH. DEY
             R/O VILL. BAISGURI
             P.S. KOTWALI
             P.O. NEW COOCH BEHAR
             PIN 736179
            WEST BENGAL

            5:BHABOTOSH DEY
             S/O LT. SUDHANGSHU CH. DEY
             R/O VILL. BAISGURI
             P.S. KOTWALI
             P.O. NEW COOCH BEHAR 736179
            WEST BENGAL

            6:BISWABIR DEY
             S/O LT. SUDHANGSHU CH. DEY
             R/O VILL. BAISGURI
             P.S. KOTWALI
             P.O. NEW COOCH
             BEHAR 7364179
            WEST BENGAL.

            7:KAMAL DEY
             S/O LT. SUDHANGSHU CH. DEY
             R/O VILL. BAISGURI
             P.S. KOTWALI
             P.O. NEW COOCH
             BEHAR 736179
            WEST BENGAL

Advocate for the Petitioner   : DR. B N GOGOI

Advocate for the Respondent : MR. R DUBEY
                                            Page No.# 3/5




Linked Case : WP(C)/3203/2017

SUBODH DEY and 6 ORS.
Address:S/O- LATE SUDHANGSHU CHANDRA DEY
 R/O- VILL- BAISGURI
 P.S- KOTWALI
 P.O- NEW COOCH BEHAR-736179
WEST BENGAL
2: SRI SUKUMAR DEY
Address:S/O- LATE SUDHANGSHU CHANDRA DEY
 R/O- VILL BAISGURI
 P.S- KOTWALI
 P.O- NEW COOCH BEHAR-736179
WEST BENGAL

3: SRI SUBHENDU DEY
Address:S/O- LATE SUDHANGSHU CHANDRA DEY
R/O- VILL- BAISGURI
P.S- KOTWALI
P.O- NEW COOCH BEHAR-736179
WEST BENGAL

4: SANKAR DEY
Address:S/O- LATE SUDHANGSHU CHANDRA DEY
R/O- VILL- BAISGURI
P.S- KOTWALI
P.O- NEW COOCH BEHAR-736179
WEST BENGAL

5: BHABOTOSH DEY
Address:S/O- LATE SUDHANGSHU CHANDRA DEY
R/O- VILL- BAISGURI
P.S- KOTWALI
P.O- NEW COOCH BEHAR-736179
WEST BENGAL

6: BISWABIR DEY
Address:S/O- LATE SUDHANGSHU CHANDRA DEY
R/O- VILL- BAISGURI
P.S- KOTWALI
P.O- NEW COOCH BEHAR-736179
WEST BENGAL
                                                                     Page No.# 4/5

7: KAMAL DEY
Address:S/O- LATE SUDHANGSHU CHANDRA DEY
R/O- VILL- BAISGURI
P.S- KOTWALI
P.O- NEW COOCH BEHAR-736179
WEST BENGAL
VERSUS

THE UNION OF INDIA and 4 ORS.
Address:REP. BY THE SECY. TO THE GOVT OF INDIA
MIN OF RAILWAYS
RAIL BHAWAN
NEW DELHI-110001
2:THE CHIEF COMMERCIAL MANAGER
Address:N F RAILWAY
MALIGAON
GHY
ASSAM

3:THE GENERAL MANAGER
Address:N F RAILWAY
MALIGAON
GHY
ASSAM

4:DIVISIONAL COMMERCIAL MANAGER
Address:N F RAILWAY
ALIPURDUAR JN. DIST- JALPAIGURI
WB

5:STATION SUPDT.
Address:N F RAILWAY
NEW COOCH BEHAR
DIST- COOCH BEHAR
WB
------------
Advocate for : MS.A B KAYASTHA
Advocate for : appearing for THE UNION OF INDIA and 4 ORS.: Advocate ,

,

,

, appearing for 2,

3,

4,
                                                                                    Page No.# 5/5


            5, respectively.



                                  BEFORE
                 HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

                                            ORDER

16-11-2020 On the prayer made on behalf of Dr. B.N. Gogoi, learned counsel for the petitioners, list this case on Friday i.e. 20.11.2020.

Interim order passed earlier stands extended till the next date of listing.

JUDGE Comparing Assistant