Section 2 in The Rajasthan Soil and Water Conservation Rules, 1966
2. Definitions.
- In these rules, unless the context otherwise requires:(i)"Act" means the Rajasthan Soil and Water Conservation Act, 1964 (Rajasthan Act 1 of 1965).(ii)"Form" means a form appended to these Rules.(iii)"Section" means a section of the Act.(iv)"Beneficiary" means a person declared as such within the meaning of sub-section (ii) of section 2 of the Act and as defined in rule 3 of the said rules.
