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[Cites 0, Cited by 0] [Section 169] [Entire Act]

Greater Bengaluru City Corporation -

Section 169(4) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

(4)The recommendations of the ward committee shall be advisory in nature.87. Allocation of Funds.-(1)The Zonal Committee shall allocate such amountsout of the budget earmarked for the particular zone to the ward committees formaintenance of services like water supply, sanitation, drains, street lights, parks,markets among others in the ward.