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[Cites 0, Cited by 0] [Section 127] [Entire Act]

State of Sikkim - Subsection

Section 127(2) in Sikkim Panchayat Act, 1993

(2)The District Planning Committee shall consist of the following Members,namely :-
(a)Adhyaksha of the Zilla Panchayat;
(b)Members of the Legislative Assembly of all the Assembly Constituencies comprised in the District;
(c)Three members of the Zilla Panchayat besides the Adhakshya which shall include one from Nagar Panchayat;
(d)An Economist/Senior Administrator appointed by the State Government;
(e)District Collector;
(f)The District Development Officer-cum-Panchayat Officer who shall be the Member Secretary.