Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 52] [Entire Act] State of Kerala - Subsection Section 52(2) in Kerala Veterinary and Animal Sciences University Act, 2010 (2)Notwithstanding anything contained in this Act the first Statute and the first Ordinance shall be made by the Government.
