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[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Jharkhand - Subsection

Section 79(30) in Bihar Education Code, 1961

(30)subject to the provisions of Article 358 of this Code to sanction, under rules 138 and 143 of the Bihar Service Code (1952 edition) the acceptance of honoraria for private tuition by Government servants under their administrative control up to a maximum of Rs. 200 for each scholastic term of long vacation;