Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 7 in The Central Goods and Services Tax (Amendment) Act, 2018 7. In section 13 of the principal Act, in sub-section (2), the words, brackets and figure"sub-section (2) of " occurring at both the places, shall be omitted.
