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[Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act]

State of Tamilnadu - Subsection

Section 60(1)(a) in Tamil Nadu National Law School Act, 2012

(a)on the recommendation of not less than two thirds of the members of the Executive Council, remove, by an order in writing, made in this behalf, the name of any person from the register of law graduates; or