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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Haryana - Subsection

Section 6(o) in Chaudhary Ranbir Singh University, Jind Act, 2014

(o)to assess the needs of the State and Country in terms of subjects, fields of specialization, levels of education and training of manpower both on short and long term basis and to initiate necessary programmes to meet those needs;