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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Jharkhand - Subsection

Section 24(1)(iii) in Jharkhand Ancient Monuments and Archaeological Sites, Remains and Art Treasures Act, 2016

(iii)An appeal shall lie to the State Government against an order refusing permission whose decision shall be final.