Madhya Pradesh High Court
Rakesh Kumar Gupta And Ors. vs The State Of M.P. And Ors. on 8 August, 2019
1 WP-3742-2003
The High Court Of Madhya Pradesh
WP-3742-2003
(RAKESH KUMAR GUPTA AND ORS. Vs THE STATE OF M.P. AND ORS.)
1
Jabalpur, Dated : 08-08-2019
Shri Satish Chaturvedi, learned counsel for the petitioner.
Shri Jagat Singh, learned panel lawyer for the respondent/State.
Learned counsel for the petitioner prays for adjournment on the ground that the arguing counsel is busy in other Court.
List the matter after two weeks.
(VIJAY KUMAR SHUKLA) JUDGE Amitabh Digitally signed by AMITABH RANJAN Date: 25/07/2019 12:18:37