Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 72] [Entire Act] State of Tamilnadu - Subsection Section 72(xviii) in Tamil Nadu Court-Fees and Suits Valuation Act, 1955 (xviii)application for compensation under any law, for the time being in force relating to the acquisition of property for public purposes;
