Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 39] [Entire Act] State of Karnataka - Section Section 64 in Karnataka Forest Act, 1963 64. [ [Omitted by Act 1 of 1981 w.e.f. 23.2.1981.] x x x]
