Section 55(4)(b) in The Transfer Of Property Act, 1882

[Cites 0, Cited by 190] [Section 55(4)] [Section 55] [Entire Act]

Union of India - Subsection

Section 55(4)(b) in The Transfer Of Property Act, 1882

(b)where the ownership of the property has passed to the buyer before payment of the whole of the purchase-money, to a charge upon the property in the hands of the buyer,

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Union of India - Subsection

Section 55(4)(b) in The Transfer Of Property Act, 1882