Punjab-Haryana High Court
Ishwar Singh And Anr vs Ram Niwas (Since Deceased) Thru His Lrs. ... on 3 December, 2018
Author: Amit Rawal
Bench: Amit Rawal
IN THE HIGH COURT OF PUNJAB & HARYANA
AT CHANDIGARH
CR No.8713 of 2016 (O&M)
Date of decision:03.12.2018
Ishwar Singh and another ... Petitioners
Vs.
Ram Niwas (since deceased) through LRs and others
... Respondents
CORAM: HON'BLE MR. JUSTICE AMIT RAWAL
Present:- Mr. R.S.Randhawa, Advocate
for the petitioners.
AMIT RAWAL J. (Oral)
For order, see detailed reasons recorded in a separate order of even date passed in RSA No.514 of 2017 titled as Ram Kumar (since deceased) through LRs Vs. Ram Niwas (since deceased) through LRs and others.
(AMIT RAWAL) JUDGE December 03, 2018 savita Whether Speaking/Reasoned Yes/No Whether Reportable Yes/No 1 of 1 ::: Downloaded on - 17-02-2019 14:00:24 :::