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[Cites 1, Cited by 1]

Punjab-Haryana High Court

Ishwar Singh And Anr vs Ram Niwas (Since Deceased) Thru His Lrs. ... on 3 December, 2018

Author: Amit Rawal

Bench: Amit Rawal

            IN THE HIGH COURT OF PUNJAB & HARYANA
                       AT CHANDIGARH


                                          CR No.8713 of 2016 (O&M)
                                          Date of decision:03.12.2018

Ishwar Singh and another                       ... Petitioners

                           Vs.


Ram Niwas (since deceased) through LRs and others
                                        ... Respondents

CORAM: HON'BLE MR. JUSTICE AMIT RAWAL

Present:-    Mr. R.S.Randhawa, Advocate
             for the petitioners.

AMIT RAWAL J. (Oral)

For order, see detailed reasons recorded in a separate order of even date passed in RSA No.514 of 2017 titled as Ram Kumar (since deceased) through LRs Vs. Ram Niwas (since deceased) through LRs and others.

(AMIT RAWAL) JUDGE December 03, 2018 savita Whether Speaking/Reasoned Yes/No Whether Reportable Yes/No 1 of 1 ::: Downloaded on - 17-02-2019 14:00:24 :::