Section 38 in The Delhi School Education Rules, 1973
38. Medical Officer.
(1)Every recognised school shall appoint a Medical Officer on such part-time or whole time basis as may be necessary for looking after the health of children of the school.(2)The Medical Officer shall be assisted by such Compounder or Dispenser on a part-time or whole time basis, as may be necessary.(3)In the case of girls' schools, only lady doctors and lady compounders or nurse shall be appointed.(4)In the case of co-educational schools, not less than one lady doctor or female nurse shall be appointed.(5)Detailed instructions in regard to attendance by Medical Officers and other medical staff, remuneration and other matters shall be specified by the Administrator, on the advice of the Advisory Board.
