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State of West Bengal - Section

Section 1 in The Howrah Bridge Act, 1926

1. Short title and commencement.

(1)This Act may be called the Howrah Bridge Act, 1926.
(2)It shall come into force on such date as the [State Government] [Words substituted by the Government of India (Adaptation of Indian Laws) Order, 1937 and the Adaptation of Laws Order, 1950.] may, by notification, direct.