Madhya Pradesh High Court
The State Of Madhya Pradesh vs Badri Prasad Khoti on 11 April, 2022
Author: Sanjay Dwivedi
Bench: Sanjay Dwivedi
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 18571 of 2020 (VIDHYAWATI SHRIVASTVA Vs THE STATE OF MADHYA PRADESH AND OTHERS) RP/01185/2020, RP/00145/2021, RP/00146/2021, RP/00147/2021, RP/00148/2021, RP/00220/2021, RP/00252/2021, RP/00261/2021, RP/00281/2021, RP/00285/2021 Dated : 11-04-2022 List along with R.P. No. 1014/2020.
(SANJAY DWIVEDI) JUDGE rao Signature Not Verified SAN Digitally signed by SATYA SAI RAO Date: 2022.04.12 11:03:54 IST