Section 17(1)(v) in The Delhi Agricultural Produce Marketing (Maintenance, Management, Regulating of Vehicular Traffic and Conditions of use) Rules, 2000

[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

(v)use any apparatus for amplifying or reproducing the human voice or animal sounds such as a megaphone or loudspeaker;

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