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State of Himachal Pradesh - Section

Section 15 in Himachal Pradesh Food Security Rules, 2019

15. Place of Sitting and other matters relating to State Commission.

(1)The office of the State Commission shall be located at Shimla.
(2)The working days and the office hours of the State Commission shall be the same as that of State Government.
(3)Sittings of the State Commission, as and when necessary, shall be convened by the Chairperson.