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Union of India - Section

Section 29 in The Indian Post Office Rules, 1933

29.

Should any of the conditions imposed by rule 28 be infringed, the blind literature packet will be treated as a letter, book packet or a parcel according to whichever entails lower charge (subject to the conditions prescribed for such class of articles being satisfied) and on delivery will be charged with double the difference between the postage paid and postage payable subject to a minimum of Re. 1/-. If however the postage paid is more than the postage then no amount will be payable but no refund will be made.Registered Newspapers