Delhi High Court - Orders
Government Of Nct Of Delhi & Ors vs Raj Kumar Saini on 18 September, 2023
Bench: V. Kameswar Rao, Anoop Kumar Mendiratta
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5083/2018 & CM APPL. 19666/2018
GOVERNMENT OF NCT OF DELHI
& ORS ..... Petitioners
Through: Mrs. Avnish Ahlawat, Standing
Counsel GNCTD (Services) with
Mrs. Taniya Ahlawat, Mr. Nitesh
Kumar Singh, Ms. Laavanya Kaushik,
Ms. Aliza Alam and Mr. Mohnish
Sehrawat, Advs.
versus
RAJ KUMAR SAINI ..... Respondent
Through: Mr. Jatin Parashar, Adv.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
ORDER
% 18.09.2023 Hon'ble DB-VIII has not assembled today. List on February 13, 2024.
By Order (COURT MASTER) SEPTEMBER 18, 2023/jg This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/09/2023 at 21:44:42