Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Fiitjee Limited vs Dhanalxmi Developers on 15 November, 2021

Author: R. I. Chagla

Bench: R. I. Chagla

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

          ARBITRATION PETITION NO. 109 OF 2021

 Fiitjee Limited                                          ....PETITIONER
              V/S
 Dhanalxmi Developers                                   ....RESPONDENT

Mr. Abhitanshu Khare for Petitioner CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 15th November, 2021 P.C. :

At the request of learned counsel for the Petitioner , stand over to 16/11/2021 .
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 15/11/2021 ::: Downloaded on - 16/11/2021 05:43:11 :::