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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(2)(ii) in The Orissa Narcotic Drugs and Psychotropic Substances Rules, 1989

(ii)the number of the licence for sale, or the permit for possession of poppy straws held by the applicant;