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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(d) in The Orissa Printing and Stationery Service (State Service Class I and II) Rules, 1981

(d)"Government Press" means the Orissa Government Press including its branches under the control and supervision of the Director of Printing, Stationery and Publication;