Himachal Pradesh High Court
Nic vs . Mact & Ors. on 28 November, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
.
CMPMO No. 208 of 2022 28.11.2022 Present: Mr. Bhupinder Pathania, Advocate for the petitioner.
Mr. Karan Singh Kanwar, Advocate for respondents No. 2 to 8.
Mr. Janamjai Chauhan, Advocate for respondents No. 9 and 10.
CMP No. 7177 of 2021 Notice to the proposed respondents, returnable for 27.02.2023. Steps for service be taken within one week.
List on 27.02.2023.
(Ajay Mohan Goel) Judge November 28, 2022 (narender) ::: Downloaded on - 28/11/2022 20:34:20 :::CIS