Supreme Court - Daily Orders
Indian Oil Corporation Limited vs R. Devadoss on 23 November, 2015
 ITEM NO.65 REGISTRAR COURT. 2 SECTI
ON IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M V RAMESH
Petition(s) for Special Leave to Appeal (Crl.) No(s). 22
42/2015
INDIAN OIL CORPORATION LIMITED Petitio
ner(s)
VERSUS
R. DEVADOSS & ORS. Respond
ent(s)
(with office report)
Date : 23/11/2015 This petition was called on for hearing today.
For Petitioner(s) Ms. Iti Agarwal,.Adv.
Mr. Chandra Prakash,Adv.
For Respondent(s) Mr. Jayant Patel,Adv.
Mr. M. Yogesh Kanna,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Respondent Nos. 2 and 3 have already filed th e counter affidavit as gets revealed from the perusal of the office report.
Four weeks time, as last chance is given to th
e learned
counsel for the petitioner for filing the affidavit in proof of dasti service of notice already issued to the respondent No. 1.
List again on 29.1.2016.
Signature Not Verified Digitally signed by(M V RAME SH) Madhu Grover Date: 2015.11.23 16:30:02 SCT Registr ar MG Reason: