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[Cites 0, Cited by 0] [Section 7(7)] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(7)(vi) in The Orissa State Lottery Rules, 1983

(vi)Wide publicity shall be given through national dailies of all India circulation to the list of prize winning numbers. The list shall also be published in the Official Gazette and such publication shall constitute the official announcement of the results for purposes of draw.