Rajasthan High Court - Jodhpur
M/S Abhinandan Process vs State Of Rajasthan And Ors on 16 August, 2018
Author: Sandeep Mehta
Bench: Sandeep Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ No. 2268/2001
M/s Abhinandan Process
----Petitioner
Versus
State Of Rajasthan And Ors
----Respondent
For Petitioner(s) : Ms. Apeksha Lodha
For Respondent(s) : Mr. S.G. Ojha
HON'BLE MR. JUSTICE SANDEEP MEHTA
Order 16/08/2018 Learned counsel for the petitioner has moved an application for withdrawal of the writ petition, which is not opposed by the counsel for the respondents. Hence, the writ petition as well as the stay petition are dismissed as withdrawn.
(SANDEEP MEHTA),J Pramod/147 Powered by TCPDF (www.tcpdf.org)