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Rajasthan High Court - Jodhpur

M/S Abhinandan Process vs State Of Rajasthan And Ors on 16 August, 2018

Author: Sandeep Mehta

Bench: Sandeep Mehta

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           JODHPUR

                                                       S.B. Civil Writ No. 2268/2001

                                   M/s Abhinandan Process
                                                                                         ----Petitioner
                                                                  Versus
                                   State Of Rajasthan And Ors
                                                                                       ----Respondent


                                   For Petitioner(s)       :   Ms. Apeksha Lodha
                                   For Respondent(s)       :   Mr. S.G. Ojha



                                                HON'BLE MR. JUSTICE SANDEEP MEHTA

Order 16/08/2018 Learned counsel for the petitioner has moved an application for withdrawal of the writ petition, which is not opposed by the counsel for the respondents. Hence, the writ petition as well as the stay petition are dismissed as withdrawn.

(SANDEEP MEHTA),J Pramod/147 Powered by TCPDF (www.tcpdf.org)