Section 13(3)(a) in Kerala Tax on Entry of Goods Into Local Areas Act, 1994

[Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act]

State of Kerala - Subsection

Section 13(3)(a) in Kerala Tax on Entry of Goods Into Local Areas Act, 1994

(a)in an appeal against as order, to confirm, reduce, enhance or annual assessment, or set aside the assessment in accordance with the direction given by it or him; and,

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State of Kerala - Subsection

Section 13(3)(a) in Kerala Tax on Entry of Goods Into Local Areas Act, 1994