Delhi High Court - Orders
Ashok Hotel(Itdc) vs Workmen And Ors on 12 January, 2022
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
Signature Not Verified
Digitally Signed By:DEVANSHU
JOSHI
Signing Date:13.01.2022 15:19:52
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1848/2010 & CM APPL. 11330/2015
ASHOK HOTEL(ITDC) ..... Petitioner
Through: Mr. Ravi Sikri, Sr. Advocate with Mr.
Deepank Yadav and Mr. Shashwat
Sharma, Advocates.
versus
WORKMEN AND ORS ..... Respondents
Through: Mr. Rukhsar Khan, Advocate for Mr.
Gajendra Giri, Advocate for Union.
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 12.01.2022
1. This hearing has been done through video conferencing.
2. Adjournment is sought on behalf of the Respondent No.1/Workmen on the ground that the main counsel, Mr. Gajendra Giri, is suffering from COVID. The same is not objected to.
3. Accordingly, list for hearing on 22nd April, 2022.
PRATHIBA M. SINGH, J.
JANUARY 12, 2022/dk/ad